Mujahid Shaikh S/O Salim Shaikh ... vs Union Of India, Its General ...
2021 Latest Caselaw 16746 Bom

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                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       NAGPUR BENCH : NAGPUR

                            MISC. CIVIL APPLICATION (REVIEW) NO. 267 OF 2021
                                    (Mujahid Shaikh Salim Shaikh V/s Union of India)


            Office   Notes,    Office                        Court's or Judge's orders
            Memoranda of Coram,
            Appearances,      court's
            orders or directions and
            Prothonotary's orders


                                               Ms. Priya Thakre, Advocate for Applicant.
                                               Mr. N. P. Lambat, Advocate for Respondent.
                                                                 ------

                                               CORAM         : V. M. DESHPANDE, J.

                                               DATE          : DECEMBER 2, 2021.

                              .            This Application for review of Judgment was filed

by the learned Counsel Mr. S. K. Sable, who was unfortunately died due to the infection of COVID-19.

2. Ms. Priya Thakre, the learned Counsel appearing for the Applicant has filed Vakalatnama. She submits that four weeks' time is required to go through the matter thoroughly.

3. Place this matter on board after four weeks.

(V. M. DESHPANDE, J.)

Digitally Signed ByVIJAYA Yadav VG GOURISHANKAR YADAV Signing Date:03.12.2021 12:08