Kartik Agro Chemicals Pvt Ltd vs Niramalabai Prakash Dandge And ...
2021 Latest Caselaw 12258 Bom

                                                                         ca5760.10
                                      -1-


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                     922 CIVIL APPLICATION NO.5760 OF 2010
                                IN FAST/8793/2010

                    KARTIK AGRO CHEMICALS PVT LTD
                                    VERSUS
                NIRAMALABAI PRAKASH DANDGE AND ANR
                                       .....
             Advocate for Applicant : Mr. Rathi Swapnil S. (absent)
             Advocate for Respondents : Mr. V.N. Upadhye (absent)
                                       .....

                                      CORAM : V. K. JADHAV, J.

DATED : 31st AUGUST, 2021

PER COURT:-

1. None present for the parties.

2. There is delay of 42 days caused in preferring appeal against

the judgment and award passed by the Workmen's Commissioner in

W.C.F.A. No. 1 of 2001. The original respondent No.1 has preferred

appeal which is delayed by 42 days. This application is pending right

from 2010. Stand over to 01.09.2021.

(V. K. JADHAV, J.)

rlj/