Finkons Advisory And 4 Ors vs Rajesh Investments And 2 Ors
2021 Latest Caselaw 12254 Bom

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          ORDINARY ORIGINAL CIVIL JURISDICTION


                                         INTERIM APPLICATION (L) NO.15541 OF 2021
                                                              IN
                        COMMERCIAL EXECUTION APPLICATION (L) NO.15533 OF 2021


                    Finkons Advisory & Ors.                     .. Applicants/Decree Holders
                             v/s.
                    Rajesh Investments & Ors.                   .. Respondents/Judgment Debtors



                    Mr. Pramod Kathane for the applicants.

                    Mr.Satchit Bhogle for the applicant.

                    Advocate for the respondents.


                                                                CORAM : A. K. MENON, J.

DATED : 31ST AUGUST, 2021.

P.C. :

Liberty to apply after consent terms are signed.

(A. K. MENON, J.)

Digitally signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2021.09.01 15:31:37 +0530

2.ial-15541-21.doc wadhwa