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Kisan Suryabhan Ingale vs The State Of Maharashtra And Ors
2021 Latest Caselaw 12253 Bom

Citation : 2021 Latest Caselaw 12253 Bom
Judgement Date : 31 August, 2021

Bombay High Court
Kisan Suryabhan Ingale vs The State Of Maharashtra And Ors on 31 August, 2021
Bench: Prakash Deu Naik
                                                                    13-APEAL(ST)-4558-2020-with-IA-505-2021 (another copy).doc




                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   CRIMINAL APPELLATE JURISDICTION

                                                  INTERIM APPLICATION NO. 505 OF 2021
                                                                  IN
                                                 CRIMINAL APPEAL (ST.) NO.4558 OF 2020

                              Kisan Suryabhan Ingale                                              ... Applicant

                                          Versus

                              The State of Maharashtra & Anr.                                     ... Respondents
                                                               .....
                              Mr. Bharat Gadhavi a/w Mr. Vishal Navale i/by Ms. Grishma Lad,
                              Advocate for the applicant.
                              Mr. S. R. Agarkar, APP for the Respondent - State.
                                                               .....

                                                             CORAM            :         PRAKASH D. NAIK, J.

DATE : 31st AUGUST, 2021 PER COURT:

1. This is an application for seeking condonation of delay.

There is delay of about 294 days in filing appeal challenging the

judgment of conviction under Section 377 of Indian Penal Code

and Section 4 & 8 of Protection of Children from Sexual Offences

Act, 2012 .

2. For the reasons stated in the application and in the

interest of justice the delay is condoned. Interim Application stands

disposed of accordingly.

Digitally signed by SAJAKALI (PRAKASH D. NAIK, J.) SAJAKALI LIYAKAT JAMADAR LIYAKAT Date:

JAMADAR    2021.09.01
           10:22:11
           +0530

                              Sajakali Jamadar                         1 of 1
 

 
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