The State Of Maharashtra Thru The ... vs Shri. Prakash Rajaram Holkar
2021 Latest Caselaw 12035 Bom

                                                                      17.wp2294.2021.odt

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         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
  DHANAPPA        CIVIL APPELLATE JURISDICTION
  ERAPPA
  KOSHTI
  Digitally signed by
  DHANAPPA
                                       WRIT PETITION NO. 2294 OF 2021
  ERAPPA KOSHTI
  Date: 2021.08.27
  16:47:36 +0530
                        The State of Maharashtra                    ... Petitioner.
                             Vs
                        Prakash Rajaram Holkar                      ... Respondent


                        Mr. S.H.Kankal AGP for the Petitioner.
                        Mr. Manoj G. Patil for the Respondent.

                                              CORAM : N. J. JAMADAR, J.

DATE : 27th AUGUST, 2021

P.C. :

Heard the learned counsel for parties. Closed for

Judgment.

( N. J. JAMADAR , J. )