The Commissioner Of Customs ... vs Srinivas Clearing And Shipping ...
2021 Latest Caselaw 12034 Bom

                                                                             IAL 7962-20.odt


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         Digitally signed
         by NIKITA
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
NIKITA   YOGESH
YOGESH   GADGIL
         Date:
GADGIL   2021.08.27



                                 INTERIM APPLICATION (L) NO. 7962 OF 2020
         13:33:05 +0530




                                                   IN
                                   CUSTOMS APPEAL (L) NO. 3447 OF 2020

                 The Commissioner of Customs (General)                ....Applicant
                 In the matter between
                 The Commissioner of Customs (General)
                 Customs Broker Section, New Custom House,
                 Ballard Estate, Mumbai-400 001.                      ... Appellant

                             Vs.
                 Srinivas Clearing & Shipping (I) Pvt. Ltd.
                 Palkiwala Building, 296, Shahid Bhagat
                 Singh Road, Fort, Mumbai-400 001.                    ...Respondent


                 Mr. Pradeep Jetly, Senior Counsel with Mr. J. B. Mishra for the
                 Appellant.
                 Mr. Prakash Shah i/b Mr. Vinit Dubey, Advocate for the Respondent.


                                 CORAM           :     SUNIL P. DESHMUKH &
                                                       ABHAY AHUJA, JJ.

RESERVED ON : 22TH JULY 2021 PRONOUNCED ON: 27TH AUGUST 2021

( THROUGH VIDEO CONFERENCING )

ORDER :-(PER COURT)

1. In view of our judgment dated 27th August 2021, nothing

survives in the interim application and the same is accordingly

disposed of.

Nikita Gadgil 1 of 2 IAL 7962-20.odt

( ABHAY AHUJA, J. ) ( SUNIL P. DESHMUKH, J. )

Nikita Gadgil 2 of 2