Ashok M. Advani And Ors vs The State Of Maharashtra
2021 Latest Caselaw 11828 Bom

                                                                               16. WP 1390-2011.doc
            Digitally signed
            by RUPALI
RUPALI      RAJESH
RAJESH      WAKODIKAR
WAKODIKAR   Date:
            2021.08.27
            15:18:12 +0530        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CRIMINAL APPELLATE JURISDICTION
                                CRIMINAL WRIT PETITION NO. 1390 OF 2011


                     Ashok M. Advani and Ors.                           ...Petitioners
                         Versus
                     The State of Maharashtra and Anr.                  ...Respondents

                     Mr. Satish Maneshinde a/w Anandini Fernandes a/w Deepal Thakkar for the
                     Applicant.

                     Mr. P.P.Chavan for the Respondent No.2.

                     Mr. A.D.Kamkhedkar, A.P.P for the Respondent No.1-State.


                                                CORAM : REVATI MOHITE DERE, J.

DATE : 25th AUGUST, 2021

P.C. :

1. The aforesaid petition has been circulated for seeking

continuation of the interim relief granted by this Court in terms of prayer

clause (b) vide order dated 27th June, 2011. The aforesaid petition has been

circulated today for continuation of the said interim relief having regard to

the judgment of the Apex Court, in the case of Asian Resurfacing of Road

Agency V/s Central Bureau of Investigation.

Wakodikar                                                                                       1/2
                                                                      16. WP 1390-2011.doc

2. the petition has been admitted vide order dated 27 th June, 2011

and interim relief in terms of prayer clause (b) was granted.

3. Accordingly, the interim relief granted, to continue till the

disposal of the said petition.

4. Matter to be placed at the end of the admission board for final

hearing in the week commencing 22nd November, 2021.

REVATI MOHITE DERE, J.

Wakodikar                                                                             2/2