Kapil Prabhakar Buchade vs State Of Maharashtra And Ors
2021 Latest Caselaw 11738 Bom

                                                                     2-WP.896.2021


   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           CIVIL APPELLATE JURISDICTION

                     WRIT PETITION NO. 896 OF 2021

 Gera Developments Pvt. Ltd.           }
 and Anr.                              }      Petitioners
          versus
 The State of Maharashtra              }
 and Ors.                              }      Respondents

                                WITH
                  WRIT PETITION (ST) NO. 9531 OF 2021

 Kapil Prabhakar Buchade               }      Petitioner
           Versus
 State of Maharashtra                  }
 and Ors.                              }      Respondents


 Mr.Virag Tulzapurkar-Senior Advocate with
 Mr.Nikhil   Sakhardande-Senior    Advocate,
 Mr.Rohan Rajadhyaksha, Mr.Pralhad Paranjpe,
 Mr.Rustam N. Mulla, Mr.Aditya N. Raut and
 Mr.Sohan Kinkhabwala i/b. M/s.Desai Desai
 Carrimjee and Mulla for the petitioners in
 WP/896/2021.

 Mr.Anil Anturkar-Senior Advocate with Mr.Preet
 Phanse and Mr.Ajinkya Udane i/b. Mr.Yatin
 Malavankar for the petitioner in WPST/9531/
 2021.

 Mr.P.P.    Kakade-Government  Pleader  with
 Mr.M.M. Pable-AGP and Ms.G.P.Sonawane-AAGP
 for State.

 Dr.Milind    Sathe-Senior     Advocate     with
 Ms.Shyamali Gadre and Ms.Tanvi Doshi i/b.Little
 and Co. for respondent nos. 2 to 4 (MIDC).

 Mr.Nitin Deshpande for             respondent          no.5
 (PMRDA) in WP/896/2021.



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 J.V.Salunke,PS

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                                                                          2-WP.896.2021




                          CORAM :- DIPANKAR DATTA, CJ &
                                   G. S. KULKARNI, J.

DATE :- AUGUST 24, 2021

PC :-

Hearing concluded. Judgment is reserved.

(G. S. KULKARNI, J.) (CHIEF JUSTICE)

J.V.Salunke,PS