Dona Foods Beverages Pvt. Ltd. And ... vs Kalpataru Retail Ventures Pvt. ...
2021 Latest Caselaw 11338 Bom

                                                                             32. WP-2739-2021.doc

BDP-SPS-TAC




                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
  BHARAT
  DASHARATH
  PANDIT

  Digitally signed
  by BHARAT
  DASHARATH
  PANDIT
                                         CIVIL APPELLATE JURISDICTION
                                        WRIT PETITION NO. 2739 OF 2021
  Date: 2021.08.23
  12:49:38 +0530




                     Dona Foods Beverages Pvt Ltd. Ors.          ....Petitioners
                           V/s
                     Kalpataru Retail Ventures
                     Pvt. Ltd. & Ors.                            .... Respondents.

                     Mr. Jaydeep Deo i/b Mr. Anvil S. Kalekar and Rishi Ashok for the
                     Petitioners.
                     Mr. Suneet K.R. Tyagi with Sandeep Patil for Respondent No.1.

                                          CORAM: NITIN W. SAMBRE, J.

                                          DATE:     AUGUST 18, 2021

                     P.C.:-

                     1]       Parties are directed to submit their written notes by Tuesday 24th

August, 2021 along with copies of the judgments.

2] Stand over to 24th August, 2021.

( NITIN W. SAMBRE, J. )