Rajashree Shekhar Patil And Ors vs Lahu Kallappa Sangannavar And Anr
2021 Latest Caselaw 11331 Bom

                                                                    35. IA 1178-21 in FAST 95210-20.odt


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CIVIL APPELLATE JURISDICTION


                                       INTERIM APPLICATION NO. 1178 OF 2021
         Digitally
         signed by

                                                            IN
         NIKITA
NIKITA   YOGESH
YOGESH   GADGIL
         Date:
GADGIL   2021.08.20
         17:56:35
         +0530
                                         FIRST APPEAL (ST) NO. 95210 OF 2020


                      Rajashree Shekhar Patil & Ors.                 ... Applicants/Appellants
                                Vs.
                      Lahu Kallappa Sangannavar And Anr.             ... Respondents
                                                           -----

Mr. Akshay A. Kulkarni, Advocate for Applicants/Appellants.

-----

CORAM: ABHAY AHUJA J.

DATE : 18TH AUGUST, 2021 P.C.:

1. Heard learned counsel for the Applicant.

2. By this application, Applicant seeks condonation of delay of 3

years and 96 days in filing Appeal against the judgment and award

dated 2nd May 2017 passed by the Motor Accident Claims Tribunal,

Kolhapur in MACP No. 159/2010.

3. Issue notice to Respondents, returnable on 17th September 2021.

4. Applicant is permitted to serve by any legitimate mode of private

Nikita Gadgil 1 of 2

35. IA 1178-21 in FAST 95210-20.odt

service and file affidavit of service with tangible proof thereof by the

next date.

5. List the matter on 17th September 2021.

                                                    (ABHAY AHUJA, J.)




Nikita Gadgil                                                        2 of 2