Executive Engineer, Nandur ... vs Shivaji Laxman Shirsat And Ors
2021 Latest Caselaw 11330 Bom

                                                   32A. IAST 92409-20 in FAST 92406-20.odt


                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CIVIL APPELLATE JURISDICTION


                 INTERIM APPLICATION (ST.) NO. 92409 OF 2020
                                            IN
                       FIRST APPEAL (ST) NO. 92406 OF 2020


 Executive Engineer, Nandur
 Madhyameshwar Project                                  ... Applicant/Appellant
           Vs.
 Shivaji Laxman Shirsat & Ors.                          ... Respondents
                                           -----

Ms. Chaitrali Deshmukh, Advocate for Applicant/Appellant. Mr. Yogesh Dabke, AGP for State-Respondent No.4.

-----

CORAM: ABHAY AHUJA J.

DATE : 18TH AUGUST, 2021 P.C.:

1. Heard learned counsel for the Applicant and learned AGP for

Respondent No.4.

2. Learned Counsel submits that by this application, Applicant is

seeking stay of the judgment and award dated 7 th August 2017 passed

by the Civil Judge, Senior Division, Nashik in LR No. 52 of 2010, with

respect to the Mukne Dam project in respect of which several other

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32A. IAST 92409-20 in FAST 92406-20.odt

Appeals have also been filed in this Court.

3. Issue notice to Respondents, returnable on 17th September 2021.

4. Learned AGP waives service of notice on behalf of Respondent

No.4.

5. Applicant is permitted to serve by any legitimate mode of private

service and file affidavit of service with tangible proof thereof by the

next date.

6. List the matter on 17th September 2021.

                                                       (ABHAY AHUJA, J.)




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