Executive Engineer, Nandur ... vs Bhausaheb Shankar Shirsat
2021 Latest Caselaw 11327 Bom

                                                   31A. IAST 92396-20 in FAST 92392-20.odt


                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CIVIL APPELLATE JURISDICTION


                 INTERIM APPLICATION (ST.) NO. 92396 OF 2020
                                            IN
                       FIRST APPEAL (ST) NO. 92392 OF 2020


 Executive Engineer, Nandur
 Madhyameshwar Project                                   ... Applicant/Appellant
           Vs.
 Bhausaheb Shankar Sirsat & Ors.                         ... Respondents
                                           -----

Ms. Chaitrali Deshmukh, Advocate for Applicant/Appellant. Mr. Yogesh Dabke, AGP for State-Respondent No.2.

-----

CORAM: ABHAY AHUJA J.

DATE : 18TH AUGUST, 2021 P.C.:

1. Heard learned counsel for the Applicant and AGP for Respondent

No.2.

2. By this application, Applicant is seeking stay of the judgment and

award dated 7th August 2017 passed by the Civil Judge, Senior

Division, Nashik in LR No. 106 of 2010, with respect to the Mukne

Dam project in respect of which several other Appeals have also been

Nikita Gadgil 1 of 2

31A. IAST 92396-20 in FAST 92392-20.odt

filed in this Court.

3. Issue notice to Respondent, returnable on 17th September 2021.

4. Learned AGP waives service of notice on behalf of Respondent

No.2.

5. Applicant is permitted to serve by any legitimate mode of private

service and file affidavit of service with tangible proof thereof by the

next date.

6. List the matter on 17th September 2021.

                                                       (ABHAY AHUJA, J.)




 Nikita Gadgil                                                             2 of 2