Administrative Medical Officer ... vs Shri Sudhakar Vishnu Ghogale And ...
2021 Latest Caselaw 11322 Bom

                                                27. IA 3193-20 in FAST 4683-20.odt


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

                     INTERIM APPLICATION NO.3193 OF 2020
                                     IN
                        FIRST APPEAL (ST) NO.4683 OF 2020
 Administrative Medical Officer & Anr.          ... Applicants/Appellants
           Vs.
 Shri Sudhakar Vishnu Ghogale & Anr.            ... Respondents
                                      -----

Mr. Shailesh Pathak, Advocate for applicant/appellant.

-----

CORAM: ABHAY AHUJA J.

DATE : 18TH AUGUST, 2021 P.C.:

1. Heard Mr. Pathak for the Applicant, who seeks condonation of

delay of 45 days in filing the Appeal against the judgment and decree

dated 21st November 2019 passed by the Employees' Insurance Court at

Sangli in ESI No. 01 of 2015.

3. Issue notice to Respondent, returnable on 17th September 2021.

4. Applicant is permitted to serve by any legitimate mode of private

service and file affidavit of service with tangible proof thereof by the

next date.

5. List the matter on 17th September 2021.

                                                (ABHAY AHUJA, J.)

 Nikita Gadgil                                                            1 of 1