The Executive Engineer, ... vs Dattatraya Ganpat Kokate And Ors
2021 Latest Caselaw 11305 Bom

                                               16A.IA 2280-20 IN FAST 3253-20.odt


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION


                     INTERIM APPLICATION NO. 2280 OF 2020
                                       IN
                       FIRST APPEAL (ST.) NO. 3253 OF 2020


 The Executive Engineer,
 Gunjawani Project                              ... Applicant/Appellant

          Vs.

 Dattatraya Ganpat Kokate and Ors.              ... Respondents


 Mr. Y. G. Thorat i/b Mr. D.D. Shinde, Advocate for Applicant/Appellant.
 Mr. Yogesh Dabke, AGP for State-Respondent Nos. 2 and 3.


                               CORAM      :     ABHAY AHUJA, J.

                               DATE       :     18th AUGUST 2021

 PC:

 1.        Heard.

2. By this application, Applicant is seeking stay of the judgment and

award dated 26th February 2018 passed by the Learned District Judge-

19, Pune in LAR No. 543 of 2000, in respect of land acquired under the

Gunjawani project.

2. Issue notice to the Respondents, returnable on 17 th September

2021.

3. Learned AGP waives service of notice on behalf of Respondent

Nos. 2 and 3.

Nikita Gadgil 1 of 2

16A.IA 2280-20 IN FAST 3253-20.odt

4. Applicant is permitted to serve by private mode which is legally

acceptable and file affidavit of service with tangible proof by the next

date.

5. List the matter on 17th September 2021.

                                               ( ABHAY AHUJA, J. )




 Nikita Gadgil                                                           2 of 2