Hajra Bano Wd/O Abdul Gaffar vs Farheen Kauser W/O Wasim Khan And ...
2021 Latest Caselaw 11286 Bom

Order                                                                                      1808apeal148.21
                                                    1


                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             NAGPUR BENCH, NAGPUR.


                                CRIMINAL APPEAL NO. 148/2021.
                                         Hajra Bano Abdul Gaffar.
                                               -VERSUS-
                                 Farheen Kauser Wasim Khan and another.

Office notes, Office Memoranda of
Coram, appearances, Court's orders                          Court's or Judge's Orders
or directions and Registrar's orders.

                                         Shri A.A. Syed, Advocate for the Appellant.



                                                        CORAM : VINAY JOSHI, J.

DATE : AUGUST 18, 2021.

Mentioned out of turn.

2. Learned Counsel for the appellant desires to

produce copy of judgment passed by the Division Bench of

this Court, which is alleged to have nexus with this matter. 3.

List the matter for further consideration on

01.09.2021.

JUDGE

Rgd.