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Gangadhar S/O Bakaramji Wade vs Sandip Manikrao Kalmegh And ...
2021 Latest Caselaw 11285 Bom

Citation : 2021 Latest Caselaw 11285 Bom
Judgement Date : 18 August, 2021

Bombay High Court
Gangadhar S/O Bakaramji Wade vs Sandip Manikrao Kalmegh And ... on 18 August, 2021
Bench: V. G. Joshi
Order                                                                        1808apeal194.20
                                                1


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH : NAGPUR.


                            CRIMINAL APPEAL NO. 194/2020.
                                     Gangadhar Bakaramji Wade.
                                             -Versus-
                               Sandip Manikrao Kalmegh and another.
Office Notes, Office Memoranda of Coram,                            Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders

                                Shri J.B. Kasat, Advocate for the Appellant.
                                Shri P.R. Agrawal, Advocate for Respondent No.1.
                                Shri H.D. Dubey, A.P.P. for Respondent No.2/State.



                                         CORAM : VINAY JOSHI, J.
                                         DATE       : AUGUST 18, 2021


                                         Heard.

2. Registrar (Judicial) of this Court to verify and report whether the State has filed any appeal challenging the judgment and order of acquittal dated 06.01.2020 passed in Sessions Case No.172/2017 by the Adhoc District Judge-2 and Assistant Sessions Judge, Amravati. The said exercise can be done for avoiding inconsistency in the proceedings, as well as for conveniently deciding the same cause, if canvassed in two proceedings.

3. List the matter for further consideration on 01.09.2021.

JUDGE Rgd.

 
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