Dharmendra Ravipratap Singh vs Municipal Corporation For ...
2021 Latest Caselaw 11279 Bom

                                                      22_WPL12994_21.doc

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION
                   WRIT PETITION (L) NO.12994 OF 2021

Dharmendra Ravipratap Singh                      ...          Petitioner
Vs.
Municipal Corporation for Greater Mumbai through
Municipal Commissioner and others                ...          Respondents


Ms. Manjiri Parasnis for Petitioner.
Ms. Rupali S. Adhate for Respondent-MCGM.
Ms. Kshitija Kandarkar, Jt. Labour Officer (Labour Department).
Mr. Dilip R. Gosavi, Administrative Officer (Market Department).


                                    CORAM : UJJAL BHUYAN &
                                            MADHAV J. JAMDAR, JJ.

DATE : AUGUST 18, 2021

P.C. :

Heard learned counsel for the parties.

2. Arguments concluded.

3. Judgment is reserved.

(MADHAV J. JAMDAR, J.) (UJJAL BHUYAN, J.)

Minal Parab