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Sunita Chandrashekar Kapre vs Shri. Amitabh Gupta And Anr
2021 Latest Caselaw 11276 Bom

Citation : 2021 Latest Caselaw 11276 Bom
Judgement Date : 18 August, 2021

Bombay High Court
Sunita Chandrashekar Kapre vs Shri. Amitabh Gupta And Anr on 18 August, 2021
Bench: S.S. Shinde, N. J. Jamadar
                                                  918-CRIWP2392-2021 .DOC

                                                                             Santosh

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CRIMINAL APPELLATE JURISDICTION


                         WRIT PETITION NO. 2392 OF 2021

Sunita Chandrashekar Kapre                                     ...Petitioner
                   Versus
Amitabh Gupta & ors.                                      ...Respondents

Ms. Misbaah Solkar, for the Petitioner. Mr. J. P. Yagnik, APP for the State/Respondent.

                                    CORAM:    S. S. SHINDE &
                                              N. J. JAMADAR, JJ
                                    DATED:    18th AUGUST, 2021

PC:-

1. Heard Ms. Solkar, the learned Counsel for the petitioner

and Mr. Yagnik, the learned APP for the State/respondent.

2. Closed for judgment.

[N. J. JAMADAR, J.] [S. S. SHINDE, J.]

 
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