M/S. Yemen Airways, Mumbai vs Mr. Sanjay Sawant And Anr
2021 Latest Caselaw 11167 Bom

                               1          29-IA 1867-21 in FAST 8632-21.odt


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

             INTERIM APPLICATION NO.1867 OF 2021
                              IN
               FIRST APPEAL (ST) NO.8632 OF 2021

M/s. Yemen Airways, Mumbai.                   ... Applicant
In the matter between :-
M/s. Yemen Airways, Mumbai.                   ... Appellant
      Vs.
Sanjay Sawant & Anr.                          ... Respondents
                           -----

Ms. Chaitrali Deshmukh i/by Ms. Anjali Purav Yajurvedi for applicant/appellant.

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CORAM: ABHAY AHUJA J.

DATE : 17TH AUGUST, 2021 P.C.:

1. Heard learned counsel for applicant/appellant.

2. This is an application for stay of the judgment and order

dated 22nd March, 2019 passed by the City Civil Court, Mumbai in

S.C. Suit No. 4953 of 2012.

3. Issue notice to respondents, returnable on 16/09/2021.

4. Applicant/appellant is permitted to serve by any

legitimate mode of private service and fle an affdavit of service

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with tangible proof by the next date.

5. List the matter on 16/09/2021.

(ABHAY AHUJA, J.)

MUGDHA M PARANJAPE Digitally signed by MUGDHA M PARANJAPE Date: 2021.08.18 14:52:04 +0530

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