Gaurav Ghai vs Prateek Pardeep Agarwal And 6 Ors
2021 Latest Caselaw 11154 Bom

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         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION (L) NO. 5858 OF 2020

Prateek Pradeep Agrawal                             ... Petitioner
      Vs.
Union of India & Ors.                               ... Respondents

                                 WITH
               INTERIM APPLICATION (L) NO.5868 OF 2020
                                  IN
                  WRIT PETITION (L) NO. 5858 OF 2020
                                  ...
Prateek Pradeep Agrawal                           ... Applicant
IN THE MATTER BETWEEN
Prateek Pradeep Agrawal                           ... Petitioner
      Vs.
Union of India & Ors.                             ... Respondents

                                WITH
              INTERIM APPLICATION (L) NO.8717 OF 2020
                                 IN
                 WRIT PETITION (L) NO. 5858 OF 2020

Gaurav Ghai                                         ... Applicant
IN THE MATTER BETWEEN
Prateek Pradeep Agrawal                             ... Petitioner
      Vs.
Union of India & Ors.                               ... Respondents

                                   ...

Mr. Nitin Thakker, Senior Advocate a/w. Mr. Rohit Gupta, Mr. Umang
Mehta and Mr. Rishab Murali i/b. M/s. Taurus Legal for the Petitioner.
Mr. Anil Singh, Additional Solicitor General a/w Mr. Sandesh Patil, Mr.
Aditya Thakkar and Mr. D. P. Singh for the Respondent No.1-UOI.
Mr.Pravin Samdhani, Senior Counsel a/w. Mr. T. N. Tripathi,
Ms.Kalyani Wagle i/b M/s. T. N. Tripathi & Co. for the Respondent Nos. 2
and 3.
Dr. Milind Sathe, Senior Counsel a/w. Mr. Subhash Jadhav,
Mr.Rupesh Geete and Ms. Raksha Thakkar i/b. M/s. Parinam Law
Associates for the Respondent No.6.
                                  ...


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                                    CORAM :   A.A. SAYED &
                                              MADHAV J. JAMDAR, JJ.

DATED : 17 AUGUST 2021 AT 4.30 P.M. P.C.:

Closed for judgment.

(MADHAV J. JAMDAR, J.) (A.A. SAYED, J.)

Digitally signed by SUDARSHAN SUDARSHAN RAJALINGAM RAJALINGAM KATKAM KATKAM Date: 2021.08.18 14:57:14 +0530

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