Vishal S/O. Gajendra Surwase And ... vs The Union Of India And Ors
2021 Latest Caselaw 11080 Bom

                      (3)-WP-13593-17.doc.

                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION

                                       WRIT PETITION NO.13593 OF 2017

                      Vishal S/o Gajendra Surwase and Ors.                   ..Petitioners

                             Versus

                      Union of India and Ors.                                ..Respondents


                      Mr. Mihir Desai, Senior Counsel i/by Mr. Shailendra S. Kulkarni, Advocate
                      for the Petitioners.
                      Mr. Y. S. Bhate a/w Mr. A. R. Gole, Advocates for Respondent Nos.1 and 2.
                      Mr. Arshad Shaikh i/by Hafeezur Rahman, Advocate for Respondent Nos.3
                      to 6.
                      Mr. Dinesh Adsule, Advocate for Respondent Nos.7 to 16.


                                                    CORAM : UJJAL BHUYAN &
                                                             MADHAV J. JAMDAR, JJ.

DATE : 13th AUGUST, 2021

P.C.

Arguments concluded. Judgment is reserved.

BALAJI GOVINDRAO PANCHAL

Digitally signed by BALAJI GOVINDRAO PANCHAL Date: 2021.08.13 17:04:08 +0530 MADHAV J. JAMDAR, J UJJAL BHUYAN, J

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