Rajeshri Realtors vs Sweet Angel Home Builders And 5 Ors
2021 Latest Caselaw 10991 Bom

                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                   INTERIM APPLICATION (L) NO.2809 OF 2021
                                                        IN
                                     EXECUTION APPLICATION NO.56 OF 2021


            M/s. Rajeshri Realtors                             .. Applicant/Judgment Creditor
                            Vs.
            M/s. Sweet Angel Home Builders & Ors.              .. Judgment Debtors/
                                                                        Org.Respondents



            Mr. Vishal Thaker i/b. V. Thakers' Advocates for the applicant.

            Mr. Nigel Quraishy i/b. Dushyant Krishnan for respondent nos.1 to 4.


                                                          CORAM : A. K. MENON, J.

DATED : 12TH AUGUST, 2021. (THROUGH VIDEO CONFERENCE) P.C. :

S.O. to 17th August, 2021.

(A. K. MENON, J.)

Digitally signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2021.08.13 14:33:28 +0530

901.ial-2809-21.doc wadhwa