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Anil Tukaram Mohite vs Teh Commissioner Of Police Pimpri ...
2021 Latest Caselaw 10897 Bom

Citation : 2021 Latest Caselaw 10897 Bom
Judgement Date : 11 August, 2021

Bombay High Court
Anil Tukaram Mohite vs Teh Commissioner Of Police Pimpri ... on 11 August, 2021
Bench: S.S. Shinde, N. J. Jamadar
                                                    920-CRIWP1832-2021.DOC

                                                                              Santosh

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CRIMINAL APPELLATE JURISDICTION


                         WRIT PETITION NO. 1832 OF 2021

Anil Tukaram Mohite                                             ...Petitioner
                     Versus
Commissioner of Police, Pimpri Chinchwad
& ors.                                                     ...Respondents

Mr. Rizwan Merchant, a/w Sultan Khan and Mr. Sagar Shete, i/b Mr. Ramiz Shaikh, for the Petitioner. Mrs. M. H. Mhatre, APP for the State/Respondent.

                                    CORAM:     S. S. SHINDE &
                                               N. J. JAMADAR, JJ
                                    DATED:     11th AUGUST, 2021

PC:-

1. Heard Mr. Merchant, the learned Counsel for the petitioner

and Mrs. Mhatre, the learned APP, for the state.

2. Reserved for judgment.

[N. J. JAMADAR, J.] [S. S. SHINDE, J.]

 
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