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Noorlen @ Noor Umar Khan vs The Divisional Commissioner And ...
2021 Latest Caselaw 10896 Bom

Citation : 2021 Latest Caselaw 10896 Bom
Judgement Date : 11 August, 2021

Bombay High Court
Noorlen @ Noor Umar Khan vs The Divisional Commissioner And ... on 11 August, 2021
Bench: S.S. Shinde, N. J. Jamadar
                                               927-CRIWP2283-2021.DOC

                                                                         Santosh

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CRIMINAL APPELLATE JURISDICTION


                         WRIT PETITION NO. 2283 OF 2021

Noorlen @ Noor Umar Khan                                       ...Petitioner
                   Versus
The Divisional Commissioner & ors.                        ...Respondents

Mrs. Veena J. Kamble, for the Petitioner. Mr. K. V. Saste, APP for the State.

                                     CORAM:    S. S. SHINDE &
                                               N. J. JAMADAR, JJ
                                     DATED:    11th AUGUST, 2021

PC:-

1. Heard Mrs. Kamble, the learned Counsel for the petitioner

and Mr. Saste, the learned APP, for the state.

2. Reserved for judgment.

[N. J. JAMADAR, J.] [S. S. SHINDE, J.]

 
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