Citation : 2021 Latest Caselaw 10894 Bom
Judgement Date : 11 August, 2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
[ COMMERCIAL DIVISION ]
INTERIM APPLICATION NO.2701 OF 2020
IN
CHAMBER SUMMONS NO.822 OF 2018
IN
COMMERCIAL EXECUTION APPLICATION NO.565 OF 2019
IN
SUMMONS FOR JUDGMENT NO.9 OF 2018
IN
COMMERCIAL SUMMARY SUIT NO.855 OF 2017
Parasram H. Bhojwani .. Applicant-Plaintiff
Vs.
Pravinchand Sehgal and Ors. .. Defendants
And
Gorkap Properties & Investments Pvt. Ltd. & Anr. .. Respondents
Mr. S.C. Naidu, with Mr. T.R. Yadav, Mr. Aniketh Poojary and
Mr. Sudeshkumar Naidu, i/by C.R. Naidu & Co., for the Applicant-Plaintiff.
Mr. Pritvish Shetty, i/by Vidhii Partners, for the Defendants-Judgment
Debtors.
Mr. Sujit Lahoti, with Mr. Aniket Worlikar and Mr. Mufaddal Paperwala, i/by
Sujit Lahoti & Associates, for Respondent No.1 and for the Applicant in
IA(L)/17582/2021.
Mrs. Kanchan M. Rane, 1st Assistant to Court Receiver, is present.
CORAM : A. K. MENON, J.
DATED : 11TH AUGUST, 2021.
20-IA-2701-2020.doc Dixit P.C. :
1. List this IA on 17th August 2021. Time for respondent no.3 to file
affidavit per order dated 3rd August 2021 is extended upto 13th August 2021.
2. Meanwhile, list the Interim Application (Lodging) No.17582 of 2021
on 31st August 2021. Affidavit-in-reply, if any, to be filed by 25 th August
2021.
(A. K. MENON, J.)
Digitally signed
SNEHA by SNEHA
ABHAY ABHAY DIXIT Date: 20-IA-2701-2020.doc 2021.08.12 DIXIT Dixit 15:03:44 +0530
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