Admirecon Infrastructure Pvt. ... vs Chandivali Narayan Plaza ...
2021 Latest Caselaw 10892 Bom

Citation : 2021 Latest Caselaw 10892 Bom
Judgement Date : 11 August, 2021

Bombay High Court

Admirecon Infrastructure Pvt. ... vs Chandivali Narayan Plaza ... on 11 August, 2021

Bench: A. K. Menon

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  ORDINARY ORIGINAL CIVIL JURISDICTION

                                          INTERIM APPLICATION (LODGING) NO.6867 OF 2021
                                                                   IN
                                       EXECUTION APPLICATION (LODGING) NO.6865 OF 2021

                           Admirecon Infrastructure Pvt. Ltd.              .. Applicant-Judg. Creditor
                                              Vs.
                           Chandivali Narayan Plaza Premises
                           Co-op. Society Ltd.                             .. Respondent-Judg. Debtor


                           Mr. Rohit Gupta, with Mr. Jithin Palakkal, i/by Praxis Legal, for the Applicant-
                           Judgment Creditor.
                           Advocate for the Respondent-Judgment Debtor.


                                                                           CORAM : A. K. MENON, J.

DATED : 11TH AUGUST, 2021.

P.C. :

By consent, stand over to 24th August 2021.

(A. K. MENON, J.)

Digitally signed

SNEHA by SNEHA ABHAY DIXIT 22-IAL-6867-2021.doc ABHAY Date:

Dixit 2021.08.12 DIXIT 15:04:12 +0530