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Sanjay Annaji Pohokar vs Shriramchandra Samaj Seva Samiti ...
2021 Latest Caselaw 10667 Bom

Citation : 2021 Latest Caselaw 10667 Bom
Judgement Date : 9 August, 2021

Bombay High Court
Sanjay Annaji Pohokar vs Shriramchandra Samaj Seva Samiti ... on 9 August, 2021
Bench: A.S. Chandurkar, Govinda Ananda Sanap
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 305 OF 2010
                           In
               WRIT PETITION 2796 OF 2006

 Sanjay Annaji Pohokar                         ....PETITIONER
            V/S
 Shriramchandra Samaj Seva Samiti Thr. Secy.....RESPONDENT

And Ors.

VA KOTHALE, MP GULHANE for Petitioner VV and RM BHANGDE, GR AGRAWAL/R-1 P.S. PATIL FOR RESPONDENT NO.4. D.P. THAKRE, AGP FOR RESPONDENT NO.3

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 9th August, 2021 P.C. :

S.O. TO 17/08/2021 FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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