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Roshan P Baste And 6 Ors vs Municipal Corporation Of Greater ...
2021 Latest Caselaw 10650 Bom

Citation : 2021 Latest Caselaw 10650 Bom
Judgement Date : 9 August, 2021

Bombay High Court

Roshan P Baste And 6 Ors vs Municipal Corporation Of Greater ... on 9 August, 2021

Bench: S.S. Jadhav, S. V. Kotwal

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 248 OF 2016

 Roshan P Baste And 6 Ors.                    ....PETITIONER
            V/S
 Municipal Corporation Of Greater Of Mumbai....RESPONDENT

And Anr.

Mr Rahul Nerlekar for Petitioners Ms Dhruti Kapadia a/w Ms Rupali Adhate for R-1 & 2 - MCGM Mr Abhay L Patki, Addl GP for R-3 - State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL, JJ DATE : 9th August, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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Roshan P Baste And 6 Ors vs Municipal Corporation Of Greater ...
2021 Latest Caselaw 10650 Bom

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Roshan P Baste And 6 Ors vs Municipal Corporation Of Greater ...
2021 Latest Caselaw 10650 Bom