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Vijayalaxmi Dhondiram Balwant vs The State Of Maharashtra And ...
2021 Latest Caselaw 10647 Bom

Citation : 2021 Latest Caselaw 10647 Bom
Judgement Date : 9 August, 2021

Bombay High Court
Vijayalaxmi Dhondiram Balwant vs The State Of Maharashtra And ... on 9 August, 2021
Bench: S.V. Gangapurwala, R. N. Laddha
                                                                     126-WP-8640-21.odt


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                          WRIT PETITION NO.8640 OF 2021

                     VIJAYALAXMI DHONDIRAM BALWANT
                                     VERSUS
                  THE STATE OF MAHARASHTRA AND OTHERS
                                        ...
                   Advocate for Petitioner : Mr. S. S. Thombre
                  AGP for Respondents : Mr. S. B. Pulkundwar
                                        ...


                                    CORAM : S. V. GANGAPURWALA AND
                                            R. N. LADDHA, JJ.
                                    DATE    : 09th AUGUST, 2021

PER COURT :

1. The petitioner is challenging the judgment of the

Tribunal dated 02-02-2017 and also seeks directions to consider

the petitioner for promotional post of Circle Officer.

2. Issue notice to the respondents, returnable on

06-09-2021. Hamdast allowed. Learned AGP waives service of

notice for respondent Nos. 1, 2 and 3.

(R. N. LADDHA, J.) (S. V. GANGAPURWALA, J.)

SVH

 
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