Sanjay S/O Ramuji Phatode vs The Commissioner Of Police And Ors
2021 Latest Caselaw 10467 Bom

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CHANDAN     Date: 2021.08.06
            10:05:06 +0530                                                (931) cri.wp-2335.21.odt




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CRIMINAL APPELLATE JURISDICTION

                                  CRIMINAL WRIT PETITION NO.2335 OF 2021

                Sanjay s/o Ramuji Phatode                        : Petitioner.
                      Versus
                The Commissioner of Police,
                Nagpur City, and ors.                            : Respondents.

Ms. Jayshree Tripathi for the Petitioner. Mr. J P Yagnik, APP for the Respondents/State.

                                          CORAM :     S. S. SHINDE,
                                                      N. J. JAMADAR, JJ

                                          DATE    :   05th August 2021

                P.C.



                1              Heard. Reserved for Judgment.



                [N. J. JAMADAR, J]                                       [S. S. SHINDE , J]




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