Madhukar Bhatu Bhamare vs The State Of Maharashtra
2021 Latest Caselaw 10356 Bom

                                                                        FH-1-APEAL-720-1998.doc




                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CRIMINAL APPELLATE JURISDICTION

                                       CRIMINAL APPEAL NO.720 OF 1998

                        Madhukar Bhatu Bhamare                         ... Appellant

                              Versus

                        The State of Maharashtra                       ... Respondent

                                                         .....
                        Mr. Harshad Bhadbhade, Advocate for the Appellant.
                        Mr. S. R. Agarkar, APP for the Respondent - State.
                                                         .....

                                               CORAM       :     PRAKASH D. NAIK, J.

DATE : 4th AUGUST, 2021.

PER COURT:

. Heard arguments of both the sides. Judgment is

reserved.

(PRAKASH D. NAIK, J.)

Digitally signed by SAJAKALI SAJAKALI LIYAKAT LIYAKAT JAMADAR JAMADAR Date:

2021.08.04 17:55:55 +0530

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