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M. Shrinivasa Reddy S/O M. Rama ... vs State Of Maharashtra, Thr. Pso Ps ...
2021 Latest Caselaw 10355 Bom

Citation : 2021 Latest Caselaw 10355 Bom
Judgement Date : 4 August, 2021

Bombay High Court
M. Shrinivasa Reddy S/O M. Rama ... vs State Of Maharashtra, Thr. Pso Ps ... on 4 August, 2021
Bench: A.S. Chandurkar, Govinda Ananda Sanap
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
     APPELLATE SIDE CRIMINAL JURISDICTION

        CRIMINAL WRIT PETITION NO. 343 OF 2021
                          In
                   STAMP NO. OF

 M. Shrinivasa Reddy S/o M. Rama Subba Reddy....PETITIONER
              V/S
 State Of Maharashtra, Thr. Pso Ps Dharni, Tah.
                                             ....RESPONDENT

Dharni, Dist. Amravati And Another

S.V. MANOHAR, SENIOR ADVOCATE WITH ATHARVA S. MANOHAR for Petitioner MRS. S. JACHAK, APP FOR Respondent No.1, Mr. Abhay Sambre, Adv. for Respondent1 for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 4th August, 2021 P.C. :

Heard Mr. S.V. Manohar, Senior Advocate with Mr. Atharva Manohar, Adv. for Petitioner, Mrs. S. Jachak, APP for Respondent No.1, Mr. Abhay Sambre, Adv. for Respondent No.2, CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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