Ku. Preeti Kesharimal Bhati vs Smt. Nilima Take (Gulhane) ...
2021 Latest Caselaw 10354 Bom

                                              1                                  CP104-20.odt


                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             NAGPUR BENCH, NAGPUR
CONTEMPT PETITION NO. 104/2020 IN WRIT PETITION NO. 2039/2018 (D)
 (PREETI KESHARIMAL BHATI VERSUS NILIMA TAKE (GULHANE), E.O. (SECONDARY), Z.P.
                                 AMRAVATI)

Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions                   Court's or Judge's order
and Registrar's orders.
        Shri S.R. Charpe, counsel for the petitioner.
        Ms S.S. Jachak, A.G.P. for the respondent.

         CORAM : A. S. CHANDURKAR AND G.A. SANAP, JJ.

DATED : 04TH AUGUST, 2021.

It is submitted by the learned Assistant Government Pleader that the State Government has sought review of the judgment dated 27.02.2019 passed in Writ Petition No.2039/2018. The said review application is pending.

We adjourn the present proceedings for a period of three weeks to enable the State Government to have the review application decided.

Stand over three weeks.

                (G.A. SANAP, J.)                        (A. S. CHANDURKAR, J.)
APTE