Ronak Bhupendra Mehta vs Principal Commissioner Of ...
2021 Latest Caselaw 6771 Bom

                                          1                    2-WP 480-21 @ Others.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                             WRIT PETITION NO.480 OF 2021
                                         WITH
                             WRIT PETITION NO.488 OF 2021

Sanil Jatin Shah                                 ]      ... Petitioner
       Versus
Principal Commissioner of Income Tax             ]
Mumbai 19 & Ors.                                 ]      ... Respondents

                             WRIT PETITION NO.489 OF 2021
                                         WITH
                             WRIT PETITION NO.490 OF 2021

Ronak Bhupendra Mehta                            ]      ... Petitioner
      Versus
Principal Commissioner of Income Tax             ]
Mumbai 19 & Ors.                                 ]      ... Respondents

Mr. Percy Pardiwalla, Senior Advocate a/w Mr. Sukhsagar Sayal i/b Mint
& Confreres for Petitioners.
Mr. Sham Walve for Respondents.


                                      CORAM :-SUNIL P. DESHMUKH &
                                              ABHAY AHUJA, JJ.

DATE :- 27 APRIL, 2021 (THROUGH VIDEO CONFERENCING)

P. C. :-

1. Parties concur on that the issue involved in these matters is

the same as the one involved in Writ Petition No.586 of 2021, judgment in

which has been pronounced today i.e. 27/04/2021 and as such, the

decision therein would hold sway and would apply on all fours in these

matters.

 URS                                                                                1 of 2





                                          2                   2-WP 480-21 @ Others.odt


2                Having regard to aforesaid, we allow these writ petitions and

dispose these writ petitions as well on the same terms as those in Writ

Petition No.586 of 2021.

(ABHAY AHUJA, J.)                                  (SUNIL P. DESHMUKH, J.)




URS                                                                               2 of 2