V.I.D.C. Thr. Exe. Engineer, ... vs Smt. Sheelabai Wasantrao Bhoyar ...
2021 Latest Caselaw 6720 Bom

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               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           NAGPUR BENCH : NAGPUR
                      CIVIL APPLICATION NO.888 OF 2021
                                     IN
                      FIRST APPEAL ST. NO.9079 OF 2020
                         Vidarbha Irrigation Development Corporation
                                              VS.
                             Smt. Sheelabai W. Bhoyar and others
Office     Notes,   Office                        Court's or Judge's orders
Memoranda of Coram,
Appearances,       court's
orders or directions and
Registrar's orders
                             Shri Amit M. Kukday, Advocate for the appellant.




                                          CORAM : S.M. MODAK, J.

DATE : 26.04.2021.

There is a delay of 234 days in preferring the appeal against judgment of Reference Court.

2. Issue notice to respondents, returnable in 2nd week of July, 2021.

3. Ms. Hemlata Jaipurkar, Learned AGP waives notice for respondent Nos. 5 and 6.

4. Office objections be removed within a period not later than three weeks. CIVIL APPLICATION NO.889 OF 2021

1. Stay is granted subject to deposit within a period of eight weeks.

2. Civil Application stands disposed of.

JUDGE Manisha