Executive Engineer, Nimna ... vs Venutai Krushnarao Nimje And 2 ...
2021 Latest Caselaw 6714 Bom

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               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           NAGPUR BENCH : NAGPUR
                      CIVIL APPLICATION NO.892 OF 2021
                                     IN
                      FIRST APPEAL ST. NO.6950 OF 2020
          Executive Engineer Nimn Painganga Project, Yavatmal Division, Yavatmal
                                           VS.
                           Venutai Krushnarao Nimje and others
Office     Notes,   Office                        Court's or Judge's orders
Memoranda of Coram,
Appearances,       court's
orders or directions and
Registrar's orders
                             Shri Amit M. Kukday, Advocate for the appellant.



                                          CORAM : S.M. MODAK, J.

DATE : 26.04.2021.

There is a delay of 237 days in preferring the appeal against judgment of Reference Court.

2. Issue notice to respondents, returnable in 2nd week of July, 2021.

3. Ms. Hemlata Jaipurkar, Learned AGP waives notice for respondent Nos. 2 and 3.

4. Office objections be removed within a period not later than three weeks. CIVIL APPLICATION NO.893 OF 2021

1. Stay is granted subject to deposit within a period of eight weeks.

2. Civil Application stands disposed of.

JUDGE Manisha