Puja W/O Santosh Mahulkar vs Deepak Pundlikrao Godhankar And 2 ...
2021 Latest Caselaw 6679 Bom

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               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           NAGPUR BENCH : NAGPUR
                      CIVIL APPLICATION NO.389 OF 2021
                                     IN
                        FIRST APPEAL NO.1540 OF 2008
                                     Puja Santosh Mahulkar
                                              VS.
                                 Deepak P. Godhankar and others
Office     Notes,   Office                        Court's or Judge's orders
Memoranda of Coram,
Appearances,       court's
orders or directions and
Registrar's orders
                             Ms. Anita Mategaonkar, Advocate for respondent No.3/Insurance
                             Company.

                                          CORAM : S.M. MODAK, J.

DATE : 23.04.2021.

1. The matter is already disposed of as per the judgment dated 18th December, 2019. The amount could not be deposited.

2. For the reasons stated in the application, the respondent No.3 is permitted to deposit an amount of Rs.9,48,654/- in the office within the period of seven days.

3. Civil Application is disposed of accordingly.

JUDGE

Manisha