Mohd. Juhur Mohd. Aarif Shaikh And ... vs The State Of Maharashtra
2021 Latest Caselaw 6671 Bom

                                                                               25-IA-1254-2021.doc



                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             CRIMINAL APPELLATE JURISDICTION

                        CRIMINAL INTERIM APPLICATION NO. 1254 OF 2021
                                            IN
                              CRIMINAL APPEAL NO. 714 OF 2017


            Mohd. Juhur Mohd. Aarif Shaikh & Anr.                    ...Applicants
                Versus
            The State of Maharashtra                                  ...Respondent


            Mr. Syed Asif Abbas Naqvi for the Applicant

            Mr. S. V. Gavand, A.P.P for the Respondent-State


                                               CORAM : REVATI MOHITE DERE, J.

(THROUGH VIDEO-CONFERENCING) FRIDAY, 23rd APRIL 2021

P.C. :

1 By this application, the applicants seek permission to deposit

the compensation amount of Rs. 25,000/- in the trial Court.

2 Learned counsel for the applicants submits that the trial Court

is refusing to accept the deposit, as the said compensation amount of

Rs. 25,000/- was not deposited within one month from the date of the

judgment and order dated 10th July 2017. Learned counsel for the

SQ Pathan 1/2

25-IA-1254-2021.doc

applicants states that because of the financial incapacity of the applicants,

they were unable to arrange the compensation amount within the stipulated

period.

3 Accordingly, for the reasons set out in the application, the

application is allowed. Delay, if any, in depositing the compensation

amount is condoned and the applicants are permitted to deposit the

compensation amount of Rs. 25,000/- in the trial Court as directed by the

trial Court vide judgment and order dated 10th July 2017 passed in Special

Case No. 345 of 2015, within three weeks from today.

4 Application is disposed of accordingly.

REVATI MOHITE DERE, J.

SQ Pathan                                                                                            2/2