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Shyam Ghisalal Padiyar vs The State Of Maharashtra And Anr
2021 Latest Caselaw 6564 Bom

Citation : 2021 Latest Caselaw 6564 Bom
Judgement Date : 20 April, 2021

Bombay High Court
Shyam Ghisalal Padiyar vs The State Of Maharashtra And Anr on 20 April, 2021
Bench: S.S. Shinde, Manish Pitale
                                                 1/1                              27-WP-1719-2021.doc




                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CRIMINAL APPELLATE JURISDICTION

                    CRIMINAL WRIT PETITION NO. 1719 OF 2021

Shyam Ghisalal Padiyar                                           ...Petitioner

         Versus

The State of Maharashtra & Anr.                                  ...Respondents
                                                 ...
Mr. Aniket Vagal for Petitioner.
Dr. F.R. Shaikh, APP for State.
                                                 ...

                                        CORAM : S. S. SHINDE &
                                                 MANISH PITALE, JJ.

DATE : 20th APRIL, 2021.

P.C.:

. Heard. Reserved for judgment. For pronouncement of judgment

list on 22.04.2021.

( MANISH PITALE, J.) (S. S. SHINDE, J.)

Bhagyawant Punde

 
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