Raju Sakharam Ghurup vs The State Of Maharashtra
2021 Latest Caselaw 6439 Bom

Citation : 2021 Latest Caselaw 6439 Bom
Judgement Date : 9 April, 2021

Bombay High Court

Raju Sakharam Ghurup vs The State Of Maharashtra on 9 April, 2021

Bench: S.S. Shinde, Manish Pitale

                                                                    16.1233.20 wp.doc

ISM
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                            CRIMINAL APPELLATE JURISDICTION

                       CRIMINAL WRIT PETITION NO. 1233 OF 2020

      Raju Sakharam Ghurup                                  ....Petitioner

              V/s.

      The State of Maharashtra                              .....Respondent

      Ms. Bhairavi A. Ranpise, appointed Advocate for the petitioner
      Mrs. S. D. Shinde, APP for the State


                               CORAM :   S. S. SHINDE &
                                         MANISH PITALE, JJ.

DATE: APRIL 9, 2021.

P.C.:

1] Heard. Reserved for judgment.

[MANISH PITALE, J.] [S. S. SHINDE, J.]

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