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Sanjay Kumar vs Ajit Kamath
2021 Latest Caselaw 6352 Bom

Citation : 2021 Latest Caselaw 6352 Bom
Judgement Date : 8 April, 2021

Bombay High Court
Sanjay Kumar vs Ajit Kamath on 8 April, 2021
Bench: A. K. Menon
             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              [ COMMERCIAL DIVISION ]

           COMMERCIAL EXECUTION APPLICATION NO.125 OF 2017
                          ALONG WITH
                SHERIFF'S REPORT NO.32 OF 2021
                              IN
             SUMMONS FOR JUDGMENT NO.51 OF 2015
                              IN
                SUMMARY SUIT NO.430 OF 2015
Sanjay Kumar                                   .. Applicant
     Vs.
Ajit Kamath                                    .. Respondent


Mr. Nikhil Patil, i/by Mr. Prabhakar Jadhav, for the Applicant.
Mr. D.S. Choudhary, Deputy Sheriff, is present.


                                            CORAM : A. K. MENON, J.

DATED : 8TH APRIL, 2021.

(THROUGH VIDEO CONFERENCE)

P.C. :

1. By this report, the Sheriff seeks direction for conducting re-auction of the suit premises in accordance with the schedule annexed to the report. Given the current pandemic driven partial lock-down, the Sheriff's report shall be re-considered on 4th May 2021.

2. List the Sheriff's report on 4th May 2021.

(A. K. MENON, J.)

25-COMEX-125-2017.doc Dixit

 
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