The National Insurance Co. Ltdl, ... vs Subhash Gorakh Pawar And Anr
2021 Latest Caselaw 6346 Bom

                                      1                             969-CA-6597-20.odt




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                      CIVIL APPLICATION NO. 6597 OF 2020
                              IN FAST/15394/2020

     THE NATIONAL INSURANCE CO. LTDL, DIVISIONAL OFFICE AND
                              ANOTHER
                               VERSUS
              SUBHASH GORAKH PAWAR AND ANOTHER.
                                  ...
               Advocate for Applicant : Mr. M.M. Ambore
         Advocate for Respondents : Mr. Dattatraya R. Jayabhar
                                  ...

                                          CORAM :        ANIL S. KILOR, J.

                                          DATE     :     8th APRIL, 2021
PER COURT :-

1. Heard learned counsel for respective parties.

2. For the reasons stated in the application, the delay of five

days caused in filing the First Appeal challenging the Judgment and

Award dated 26-11-2019 passed by the learned Member, Motor

Accident Claims Tribunal, Ahmednagar in MACP No. 348 of 2018 is

hereby condoned.

3. The office is directed to register the first appeal and place the

same before the Court in admission category.

4. The civil application is allowed and disposed of accordingly.

( ANIL S. KILOR ) JUDGE mtk