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Sks Power Generation ... vs Indian Bank
2021 Latest Caselaw 6160 Bom

Citation : 2021 Latest Caselaw 6160 Bom
Judgement Date : 6 April, 2021

Bombay High Court
Sks Power Generation ... vs Indian Bank on 6 April, 2021
Bench: S.C. Gupte
Chittewan                              1/1                                    20. IAL 9460-20.doc



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                  INTERIM APPLICATION (L) NO.9460 OF 2020
                                   WITH
                 SUMMONS FOR JUDGMENT (L) NO.34 OF 2020
                                    IN
                 COMMERCIAL SUMMARY SUIT NO.238 OF 2020

Cethar Ltd.                                       ...     Plaintiff
    Versus
SKS Power Generation
(Chhattisgarh) Ltd And Another                    ...     Defendants


                                 ....
Ms. Aditi i/b R. Subramanian for the Applicant in Interim Application
(L) No.9460 of 2020.

Ms. Vinodini Srinivasan i/b Mulla & Mulla for the Plaintiff.

Mr. Prakash Shinde a/w Ms. Niyati Merchant i/b MDP & Partners for
the Defendant-Indian Bank.

                                       .....

                                           CORAM : S.C. GUPTE, J.

DATE : 6 APRIL 2021

P.C. :

. Stand over to 19 April 2021.

(S.C. GUPTE, J.)

 
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