Mohammed Ataullah Ansari vs Hayat Ansari
2021 Latest Caselaw 6155 Bom

Chittewan                              1/1                                     22. SJ 23-19.doc



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                  SUMMONS FOR JUDGMENT NO.23 OF 2019
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.478 OF 2018

Mohammed Ataullah Ansari                        ...     Plaintiff
   Versus
Hayat Ansari                                    ...     Defendant

                                 .....
Ms. Bhavika Thingalaya i/b Kishore N. Shriyan for the Plaintiff.

Mr. Anuj N. Narula a/w Ms. Meena i/b Jhangiani Narula & Associates
for the Defendant.
                               .....

                                       CORAM : S.C. GUPTE, J.

                                       DATE         : 6 APRIL 2021
P.C. :

. Stand over to 19 April 2021. Rejoinder, if any, of the Plaintiff must be served on the Defendant's Advocate latest by 15 April 2021.

(S.C. GUPTE, J.)