Mehul Jadavji Shah vs Ambe Gopal Developers And 2 Ors
2021 Latest Caselaw 6086 Bom

sg                                                                      24. sj43-19.doc


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             ORDINARY ORIGINAL CIVIL JURISDICTION

                      SUMMONS FOR JUDGMENT NO.43 OF 2019
                                    IN
                   COMMERCIAL SUMMARY SUIT NO.368 OF 2019

Mehul Jadavji Shah                                      ...Plaintiff
          vs.
Ambe Gopal Developers And 2 Ors.                        ...Defendants
                              .....
Mr. Pranay Shah and Mr. Abhishek Adke, i/b. Abhishek Adke, for the
Plaintiff.

Mr. Yakshay Chheda, for the Defendant.
                                  ....
                              CORAM : S.C. GUPTE, J.

DATED : 5 APRIL 2021 P.C. :

. At the joint request of the parties, stand over to 15 April 2021.

( S.C. GUPTE, J. )

Pg 1 of 1