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Il And Fs Financial Services ... vs Kohinoor Realty Management ...
2021 Latest Caselaw 6082 Bom

Citation : 2021 Latest Caselaw 6082 Bom
Judgement Date : 5 April, 2021

Bombay High Court
Il And Fs Financial Services ... vs Kohinoor Realty Management ... on 5 April, 2021
Bench: S.C. Gupte
sg                                                                      25. sj44-19.doc


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             ORDINARY ORIGINAL CIVIL JURISDICTION

                      SUMMONS FOR JUDGMENT NO.44 OF 2019
                                    IN
                   COMMERCIAL SUMMARY SUIT NO.839 OF 2019

IL & FS Financial Services Limited (IFIN)                ...Plaintiff
            vs.
Kohinoor Realty Management Private Ltd. And 2 Ors. ...Defendants
                                     .....
Mr. Akash Jain, i/b. Mansukhlal Hiralal & Co., for the Plaintiff.

Mr. Akshay Patil, a/w. Mr. Sujit Lahoti and Ms. Neha Patil, i/b. Akshay
Kamble, for Defendant No.1.

Dr. Veerendra Tulzapurkar, Senior Advocate, a/w. Mr. Mandar Soman, i/b.
Mr. Mandar Soman, for Defendant Nos. 2 and 3.
                                   ....
                              CORAM : S.C. GUPTE, J.

DATED : 5 APRIL 2021 P.C. :

. At the request of learned Counsel for the Plaintiff, stand over to 28 April 2021.

( S.C. GUPTE, J. )

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