National Commodity Clearing Ltd ... vs Kunjal Trade Commodities Llp And 4 ...
2021 Latest Caselaw 6080 Bom

sg                                                                      29. sj22-20.doc


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             ORDINARY ORIGINAL CIVIL JURISDICTION

                      SUMMONS FOR JUDGMENT NO.22 OF 2020
                                    IN
                    COMMERCIAL SUMMARY SUIT NO.32 OF 2020

National Commodity Clearing Ltd. (NCCL)      ...Plaintiff
           vs.
Dita Comtrade Ltd.                           ...Defendant
                                  WITH
               SUMMONS FOR JUDGMENT NO.23 OF 2020
                                   IN
              COMMERCIAL SUMMARY SUIT NO.81 OF 2020

National Commodity Clearing Ltd. (NCCL)                ...Plaintiff
           vs.
Kunjal Trade Commodities LLP And 4 Ors.                ...Defendants
                                   .....
Mr. Kevic Setalvad, Senior Counsel, a/w. Mr. Dhaval A. Patil and Mr. Mr.
Harshwardhan Melanta, i/b. M/s. K. Ashar & Co., for the Plaintiff.

Mr. Zal Andhyarujina, Senior Counsel, a/w. Ms. Akansha Agarwal, Ms.
Leanne D'souza and Ms. Sonia Redkar, i/b. Singh & Singh And Malhotra
And Hegde, for Defendant No.1 in SJ/23/2020 in COMSS/81/2020.

Mr. Pesi Modi, Senior Advocate, a/w. Ms. Kalpana Desai, i/b. Mr. Prakash
Shah & Associates, for Defendant in COMSS/32/2020.
                                    ....
                               CORAM : S.C. GUPTE, J.

DATED : 5 APRIL 2021 P.C. :

. At the request of learned Counsel for the Plaintiff, stand over to 19 April 2021.

( S.C. GUPTE, J. )

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