M/S Container Corporation Of ... vs M/S Kandla Cargo Handlers, Mumbai ...
2019 Latest Caselaw 73 Bom

                                                                                             1                                                                          sa275.17.odt




                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH AT NAGPUR

                                                            SECOND APPEAL NO.275 OF 2017
                                    [M/s. Container Corporation of India Limited .vs. M/s. Kandla Cargo Handlers]
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Office Notes, Office Memoranda of Coram,                                                                    Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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                                            Shri Moharir, Advocate for appellant.
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                                                              CORAM : MRS. SWAPNA JOSHI, J.

DATED : JANUARY 09, 2019.

As per practice Note no.20 printing of paper-book is dispensed with. However, the learned Advocate for the appellant is directed to file private paper-book within a period of eight weeks.

JUDGE

Gulande