Sneha Suresh Puri vs Balakiran Puri And Ors
2019 Latest Caselaw 16 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

       CIVIL APPLICATION IN FA NO. 3992 OF 2004
                          In
              FIRST APPEAL 1310 OF 1998

 Shri Balakiram Puri And Anr.                   ....Applicant
              V/S
 Mrs. Sneha Suresh Puri And Anr.             ....Respondent

WITH CIVIL APPLICATION IN FA NO. 2831 OF 2004 In FIRST APPEAL 1310 OF 1998

Mrs.sneha Suresh Puri ....Applicant V/S Balakiran V.puri & Anr ....Respondent

WITH CIVIL APPLICATION IN FA NO. 2832 OF 2004 In FIRST APPEAL 1310 OF 1998

Sneha Suresh Puri ....Applicant V/S Balakiran Puri And Ors. ....Respondent

WITH CIVIL APPLICATION IN FA NO. 3846 OF 2010 In FIRST APPEAL 1310 OF 1998

Balkiram V. Puri ....Applicant

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V/S Sneha Suresh Puri ....Respondent

WITH CIVIL APPLICATION IN FA NO. 87 OF 2011 In FIRST APPEAL 1310 OF 1998

1. Balkiram V. Puri, Deceased 2. Kamla B. Puri. ....Applicant V/S

1. Sneha Suresh Puri And Anr. ....Respondent

WITH CIVIL APPLICATION IN FA NO. 125 OF 2012 In FIRST APPEAL 1310 OF 1998

Sneha Suresh Puri And Anr. ....Applicant V/S Suresh Balkiran Puri And Anr. ....Respondent

Ms. Kainaz Plami i/b L.J. Law for Appellant Ms. Aditi Naikare i/b Pradeep J. Thorat For Resp. No. 2

CORAM : SMT. DR. SHALINI PHANSALKAR-JOSHI, J DATE : 24th January, 2019 P.C. :

Stand Over to 26/02/2019.

( FOR REGISTRAR JUDICIAL - I )

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