Jagdishkumari Wd/O. Gopalchand ... vs Girish Puri & Ors. And Subash ...
2018 Latest Caselaw 1214 Bom

                                                                                  JSB



                                               Before: Aniruddha M. Chandekar
                                               Prothonotary & Senior Master.
                                               Date: 27th September, 2018

CALLED OUT FOR DIRECTION :

902.   TPACL/296/2018              )   Applicant is present in person.
       TS/25/2001                  )
       TP/322/2001                 )   P.C.:     Instant Application is filed by the Third
                                   )   Party Applicant seeking certified copy of entire
                                   )   records and proceeding.
                                   )
                                   )   Upon perusal of record, it appears that Applicant
                                   )   is party to the original proceeding.
                                   )
                                   )   As Applicant is one of the party to the original
                                   )   proceeding, Applicant is entitled for certified copy
                                   )   of records and proceedings.
                                   )
                                   )   In view thereof, instant Application is granted, as
                                   )   prayed. Office to issue certified copy, as prayed
                                   )   upon deposit of requisite charges.




27-09-2018

Prothonotary and Senior Master